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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2)(f) in The West Bengal Labour Welfare Fund Act, 1974

(f)corporate activities of social nature,
(ff)[ implementation of any scheme for the welfare of labour not employed in any establishment out of the sum referred to in clause (hh) of sub-section (2) of section 3;] [Clause (ff) inserted by W.B. Act 23 of 1980.]