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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(b) in The M.P. Farmers' Organisation Constitution Rules, 1999

(b)
(i)If a vacancy in the office of a President of a Distributory Committee arises, the Chairperson of the Managing Committee of the Project Committee in which the Distributory area is situated, shall nominate one of the members of the Managing Committee of the Project Committee as the President of the Distributory Committee.
(ii)If a vacancy of a Member of Managing Committee of a Distributory Committee arises, the Chairperson of the Project Committee shall nominate one of the members of the General Body of the Distributory Committee as a Member.