Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Karnataka - Subsection Section 16(x) in University of Horticultural Sciences Act, 2009 (x)Two progressive farmers having specialization in horticulture nominated by the Vice-Chancellor to avail the benefit of their specialized knowledge and experience;
