Section 34 in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017
34. Appointment to the Service.
- Appointment to the post (s) in the service by direct recruitment or by promotion, as the case may be, shall be made by the Appointing Authority on occurrence of substantive vacancies from the candidates selected under Rule 30, in the order of merit and by promotion from the persons selected under Rule 32.
