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State of Rajasthan - Section

Section 38 in Rajasthan Land Revenue (Land Records) Rules, 1957

38. Famine operations.

- (i) The patwari shall report in time if there is any danger of famine or scarcity in any locality with specific reason showing the area likely to be affected, of the crop, fodder and cattle, and suggestions about the kind of relief measures which may be taken up in his circle.
(ii)When a district has come under the operations of the Famine Code, the Patwari shall report regularly on the movement of human population and cattle for food and fodder, and he shall also fill up the daily labour returns of village works (aided or unaided) if required to do so by the Inspector or the Tehsildar.