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State of Uttar Pradesh - Section

Section 381 in The U.P. Co-operative Societies Rules, 1968

381.

Where a person is appointed as honorary manager of a co-operative society, his term of appointment shall be specified in the order of appointment. He shall perform all the duties and functions specified in the bye-laws of the society or laid down by the general body or the Committee of Management of the society for manager. He shall work under the control and superintendence of the Secretary of the society.