Gujarat High Court
Nitrex Chemicals India Ltd vs Assistant Commissioner Goods And ... on 9 September, 2021
Author: Sonia Gokani
Bench: Sonia Gokani, Rajendra M. Sareen
C/SCA/12375/2021 ORDER DATED: 09/09/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 12375 of 2021
===========================================
NITREX CHEMICALS INDIA LTD
Versus
ASSISTANT COMMISSIONER GOODS AND SERVICE TAX
DIVISION VIII VALSAD
===========================================
Appearance:
MR AR CHAUHAN(6028) for the Petitioner(s) No. 1
MR PUNIT B JUNEJA(3972) for the Petitioner(s) No. 1
===========================================
CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI
and
HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN
Date : 09/09/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE SONIA GOKANI) Let the original petition be allowed to be filed as in the second set some pleadings are missing.
Matter to be posted after one week i.e. on 17th September, 2021.
(SONIA GOKANI, J.) (RAJENDRA M. SAREEN, J.) AMAR RATHOD...
Page 1 of 1 Downloaded on : Sat Oct 09 15:58:29 IST 2021