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Gujarat High Court

Nitrex Chemicals India Ltd vs Assistant Commissioner Goods And ... on 9 September, 2021

Author: Sonia Gokani

Bench: Sonia Gokani, Rajendra M. Sareen

     C/SCA/12375/2021                               ORDER DATED: 09/09/2021




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/SPECIAL CIVIL APPLICATION NO. 12375 of 2021

===========================================
             NITREX CHEMICALS INDIA LTD
                        Versus
   ASSISTANT COMMISSIONER GOODS AND SERVICE TAX
                 DIVISION VIII VALSAD
===========================================
Appearance:
MR AR CHAUHAN(6028) for the Petitioner(s) No. 1
MR PUNIT B JUNEJA(3972) for the Petitioner(s) No. 1
===========================================

 CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI
       and
       HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

                          Date : 09/09/2021

                            ORAL ORDER

(PER : HONOURABLE MS. JUSTICE SONIA GOKANI) Let the original petition be allowed to be filed as in the second set some pleadings are missing.

Matter to be posted after one week i.e. on 17th September, 2021.

(SONIA GOKANI, J.) (RAJENDRA M. SAREEN, J.) AMAR RATHOD...

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