(1)A Nidhi shall not admit a body corporate or trust as a member.(2)Except as otherwise permitted under these rules, every Nidhi shall ensure that its membership is not reduced to less than two hundred members at any time.(3)A minor shall not be admitted as a member of Nidhi:Provided that deposits may be accepted in the name of a minor, if they are made by the natural or legal guardian who is a member of Nidhi.
