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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2)(ii) in The Punjab Municipal Corporation Services (Recruitment and Conditions of Service) Rules, 1978

(ii)in so far as the services other than the Punjab Service of Corporation, Chief Engineers, the Punjab Service of Corporation, Superintending Engineers and the Punjab Service of Corporation, Engineers, are concerned, fifty per cent by direct recruitment and fifty per cent by promotion on seniority-cum-merit basis :]