Section 33(3)(b) in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934
(b)to regulate the conduct [of examinations for nurses, midwives, assistant midwives] [Inserted by section 5 (i) of U. P. Act XVI of 1948.] [auxiliary nurse-midwives and health visitors] [Substituted by section 17 (ii) of U. P. Act XIV of 1960.] or of any [other] [Inserted by section 5 (ii) of U. P. Act XVI of 1948.] examinations which may be prescribed as a condition of admission to the register and any matters ancillary to or connected with any such examinations;