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[Cites 0, Cited by 11]

Allahabad High Court

Emperor vs Muhammad Yakub Ali on 4 May, 1923

Equivalent citations: (1923)ILR 45ALL594

JUDGMENT

Walsh and Kanhaiya Lal, JJ.

1. We accept this reference and restore the sentence to the original three months' simple imprisonment given by the Magistrate who tried the caw. The fine, if paid, will be refunded.