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Union of India - Section

Section 3 in The Central Secretariat Service Assistants' Grade (Direct Recruit Competitive Examination) Regulations, 2010

3. Holding of the examination. - (1) The examination shall be conducted by the Commission in the manner notified from time to time by the Government of India in the Department of Personnel and Training, Ministry of Personnel, Public Grievance and Pensions.

(2)The dates on which and the places at which the examination shall be held shall be fixed by the Commission.