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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(5) in The Jammu and Kashmir Passengers Taxation Act, 1963

(5)The tax assessed or any other amount demanded under the Act shall I be paid within 15 days of the service of notice of demand issued in the prescribed form.] [Substituted by ibid section 21.]