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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(12) in The M.P. Farmers' Organisation Constitution Rules, 1999

(12)Objections or suggestions against the delineation of water user area of the division of territorial constituencies, if any, may be filed, by the landholders in the area of operation, before the District Collector within a period of seven days excluding the date of display. -