Section 39(1) in National Cadet Corps (Girls Division) Rules, 1949
(1)The Secretary, Ministry of Defence, Government of India, may award any of the following punishments to a Commissioned Officer :(a)dismissal from Girls' Division;(b)reduction to a lower rank;(c)forfeiture of seniority or service for the purpose of promotion for a period not exceeding twelve months;(d)stoppages of pay and allowances until any proved loss or damage occasioned by the offence for which the offender is charged is made good.
