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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(d) in The Rajasthan Ministers' (Travelling Allowances and Use and Maintenance of Conveyance) Rules, 1974

(d)halting allowance for the day of arrival and departure from a station other than Jaipur for the days of halts at the places outside Jaipur at the rate of [Rs. 125/-] [Substituted by G.S.R. 76, dated 19-11-1991, Published in Rajasthan Government Gazette part 4-(c), dated 19-12-1991, page 144.] per day, if the stay at a station on the day of arrival and departure is not less than 8 hours: