Patna High Court - Orders
Mohan Lall vs The State Of Bihar & Ors on 22 August, 2013
Author: Navaniti Prasad Singh
Bench: Navaniti Prasad Singh
Patna High Court CWJC No.9636 of 2008 (3) dt.22-08-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9636 of 2008
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Mohan Lall
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
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CORAM: HONOURABLE MR. JUSTICE NAVANITI PRASAD
SINGH
ORAL ORDER
3 22-08-2013In para 3 by order dated 8.8.2013 while allowing the substitution application, the names of the parties have wrongly been typed.
Smt. Shanti Kumar and the three sons, namely, Sri Manoj Kumar Singh, Sri Manaoranjan Kumar Singh @ Priya Ranjan and Sri Priya Ranjan Kumar Sinha must read as Smt. Shanti Kumari, Sri Manoj Kumar Sinha, Sri Manoranjan Kumar Sinha and Sri Priya Ranjaan Kumar Sinha.
The order dated 8.8.2013 passed in this writ petition is accordingly modified.
(Navaniti Prasad Singh, J) singh/-