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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Rajesh Kumar Mishra vs . Mansi Sahay Thakur on 23 May, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Rajesh Kumar Mishra vs. Mansi Sahay Thakur .

RSA No. 173 of 2022 23.05.2023 Present: Mr. Bhupender Ahuja, Advocate, for the appellant.

Mr. Ajay Kumar Sharma, Advocate, for respondent No.1.

Mr. Ajay Sipahiya, Advocate vice Mr. Prashant Sharma, Advocate, for respondent No.2.

At the request of learned counsel appearing for respondent No.2, the matter is adjourned.

List after four weeks.




                                                          ( Sandeep Sharma )
               May 23, 2023                                     Judge




               (Priti)






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