Section 11(5)(a) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

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State of Puducherry - Subsection

Section 11(5)(a) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(a)the services of any person employed before the appointed day in the textile undertaking are terminated -

(i)under the terms of any contract or service or otherwise, or

(ii)under sub-section (3), and