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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(1) in The Punjab Registration of Money Lenders Rules, 1939

(1)These rules may be cited as the Punjab Registration of Money-lenders Rules, 1939.Definition. - (2) In these rules, unless there is anything repugnant in the context, "Act" means the Punjab Registration of Money-lenders Act, 1938.