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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Tamilnadu - Subsection

Section 79(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)the hiring of a vehicle or vessel by an elector or several electors at their joint costs for the purpose of conveying him or them to or from the polling station, if the vehicle or vessel so hired is a vehicle or vessel not propelled by mechanical power; and