Section 16 in The M.P. State University Service Rules, 1983
16. Submission of the list of suitable officers to [State Government] [Substituted by Notification No. 808-99-C-3-XXXVIII, dated 23-3-1999.].
- The list prepared in accordance with Rule 15 shall then be forwarded to the [State Government] [Substituted by Notification No. 808-99-C-3-XXXVIII, dated 23-3-1999.] alongwith-(i)the records of all persons included in the list,(ii)the records of all persons who are proposed to be superseded by the recommendations made in the list; and(iii)the reasons as recorded by the Committee for the proposed supersession of any person.
