Section 459(xxx) in Civil Court Rules of the High Court of Judicature at Patna
(xxx)Miscellaneous Criminal Cases under Sections 195(1) (a), 476, 478 and 480 of the [Criminal Procedure Code, 1898. [G.L. 5/16, G.L. 2/23] [Now, see Code of Criminal Procedure, 1973 (2 of 1974).]