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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(3) in The Himachal Pradesh National Law University Act, 2016

(3)Where the dispute relates to a complaint of sexual harassment, the Samadhan Committee shall be reconstituted by co-opting certain additional members consistent with the law relating to sexual harassment.