Section 6(50)(a) in THE KERALA FINANCE ACT, 2020

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State of Kerala - Subsection

Section 6(50)(a) in THE KERALA FINANCE ACT, 2020

(a)in item 1,—

(i)in column (2), after the words “rupees one lakh”, the words and brackets“(other than electric vehicles)”, shall be added;

(ii)in column (3), for the figure and symbol “9 %” the figures and symbol “10%”, shall be substituted;