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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(a) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(a)he fully understands the working and management of motor engines and separate use of magnetors, carburettors, water circumating and oil pumps, sparking plugs, etc., and that he Ls able to some extent to explain their actual means of operation