Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] State of Karnataka - Subsection Section 9A(1) in The Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973 (1)The State Government may make rules to carry out the purposes of this Act.
