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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(ii) in The Orissa Housing Board Rules, 1970

(ii)the monthly instalments together with simple interest at six per cent per annum on the outstanding amount on the first of the month, for which the instalment is due, shall be paid within the fifth day of the month;