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Karnataka High Court

K C Gangappa vs Muddu Mohan Ias on 22 January, 2013

Bench: D.V.Shylendra Kumar, B.Sreenivase Gowda

     IN THE HIGH COURT OF KARNATAKA AT BANGALORE

         DATED THIS THE 22ND DAY OF JANUARY, 2013

                           PRESENT

     THE HON'BLE MR.JUSTICE D V SHYLENDRA KUMAR

                              AND

       THE HON'BLE MR.JUSTICE B SREENIVASE GOWDA

                   CCC [Civil] No.1439 of 2012

BETWEEN:

K C GANGAPPA
S/O CHENNABASAPPA
AGED ABOUT 61 YEARS
R/O NO. 47, 2ND MAIN
2ND CROSS, SOAP FACTORY
LAYOUT, MANJUNATHNAGAR
NAGASANDRA POST
TUMKUR ROAD
BANGALORE                                 ...      COMPLAINANT

            [By Sri Mohamed Rizwan Ahamed, Adv. for
                 Sri M Raghavendra Achar, Adv.]

AND:

1.     MUDDU MOHAN, IAS
       DIRECTOR (ADMN-HR)
       (EARLIER THE ABOVE SAID
       POST CALLED AS GENERAL MANAGER
       K.P.T.C.L., CAUVERY BHAVAN
       BANGALORE - 560 009

2.     P MANIVANAN, IAS
       THE MANAGING DIRECTOR
       BESCOM, K R CIRCLE
       BANGALORE
                             2



3.   D NAGARAJUNA, BE, MBA
     SUPERINTENDING ENGINEER (ELE.)
     BESCOM
     BANGALORE CIRCLE (SOUTH)
     NRUPATHUNGA ROAD
     BANGALORE

4.   M ESHWAR
     SUPERINTENDING ENGINEER
     MESCOM
     SHIMOGGA                         ...    ACCUSED


     THIS CCC IS FILED UNDER SECTIONS 11 & 12 OF THE
CONTEMPT OF COURT ACT BY THE COMPLAINANT, WHEREIN HE
PRAYING TO INITIATE CONTEMPT PROCEEDINGS AGAINST THE
RESPONDENTS FOR INTENTIONAL, WILFULL AND DISOBEDIENCE
OF THE ORDER OF THIS COURT PASSED IN W.P.NO. 13366/2008
DATED 11.04.2012 AND PUNISH THE RESPONDENTS IN
ACCORDANCE WITH LAW AND ETC.,

    THIS CCC COMING ON FOR ORDERS, THIS DAY, SHYLENDRA
KUMAR, J., MADE THE FOLLOWING:

                         ORDER

Mr. Mohamed Rizwan Ahamed, learned counsel appearing for the complainant has filed a memo seeking for permission to withdraw the contempt petition and submits to the same effect.

Contempt petition is dismissed as withdrawn.

Sd/-

JUDGE Sd/-

JUDGE NG*