Bombay High Court
Rahulkumar Prabhakar Dandge vs The State Of Maharashtra And Others on 20 April, 2022
Author: S. G. Mehare
Bench: R.D. Dhanuka, S. G. Mehare
common order
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
922 WRIT PETITION NO.3904 OF 2022
SEETA GYANOBA BACHEWAD THROUGH POWER OF ATTORNEY
HOLDER AMOL GYANOBA BACHEWAD
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
924 WRIT PETITION NO.4201 OF 2022 925 WRIT PETITION NO.4206 OF 2022
926 WRIT PETITION NO.4207 OF 2022 927 WRIT PETITION NO.4240 OF 2022
929 WRIT PETITION NO.4323 OF 2022 930 WRIT PETITION NO.4324 OF 2022
931 WRIT PETITION NO.4325 OF 2022 932 WRIT PETITION NO.4327 OF 2022
933 WRIT PETITION NO.4328 OF 2022 934 WRIT PETITION NO.4329 OF 2022
935 WRIT PETITION NO.4333 OF 2022 936 WRIT PETITION NO.4334 OF 2022
937 WRIT PETITION NO.4335 OF 2022 938 WRIT PETITION NO.4336 OF 2022
939 WRIT PETITION NO.4344 OF 2022 940 WRIT PETITION NO.4347 OF 2022
941 WRIT PETITION NO.4348 OF 2022 942 WRIT PETITION NO.4349 OF 2022
943 WRIT PETITION NO.4350 OF 2022 944 WRIT PETITION NO.4351 OF 2022
945 WRIT PETITION NO.4352 OF 2022 946 WRIT PETITION NO.4353 OF 2022
947 WRIT PETITION NO.4354 OF 2022 948 WRIT PETITION NO.4355 OF 2022
949 WRIT PETITION NO.4359 OF 2022 950 WRIT PETITION NO.4360 OF 2022
951 WRIT PETITION NO.4380 OF 2022 953 WRIT PETITION NO.4427 OF 2022
954 WRIT PETITION NO.4428 OF 2022 955 WRIT PETITION NO.4429 OF 2022
958 WRIT PETITION NO.4432 OF 2022 959 WRIT PETITION NO.4433 OF 2022
960 WRIT PETITION NO.4434 OF 2022 961 WRIT PETITION NO.4435 OF 2022
962 WRIT PETITION NO.4436 OF 2022 963 WRIT PETITION NO.4437 OF 2022
964 WRIT PETITION NO.4438 OF 2022 965 WRIT PETITION NO.4439 OF 2022
966 WRIT PETITION NO.4440 OF 2022 970 WRIT PETITION NO.4455 OF 2022
975 CONT. PETITION NO.14 OF 2022 IN WP/15026/2019
976 CONT. PETITION NO.228 OF 2022 IN WP/2374/2021
977 CONT. PETITION NO.235 OF 2022 IN WP/6917/2020
978 CONT. PETITION NO.237 OF 2022 IN WP/7176/2020
979 PUBLIC INTEREST LITIGATION NO.16 OF 2022
981 WRIT PETITION NO.3084 OF 2016
WITH WP/13728/2018 WITH WP/4627/2021 WITH WP/1262/2014
WITH WP/14180/2018 WITH WP/13274/2018 WITH WP/9850/2017
WITH WP/9998/2017 WITH CA/2936/2019 IN WP/9998/2017
WITH WP/3133/2016 WITH WP/12718/2021
WITH CA/3384/2016 IN WP/3084/2016 WITH WP/13267/2018
982 WRIT PETITION NO.7957 OF 2016
983 WRIT PETITION NO.13643 OF 2017
WITH WP/10434/2018 WITH WP/10473/2018 WITH WP/4949/2019 WITH
WP/10784/2018 WITH CA/8980/2021 IN WP/4949/2019 WITH WP/1417/2020
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common order
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984 WRIT PETITION NO.477 OF 2018 985 WRIT PETITION NO.497 OF 2018
987 WRIT PETITION NO.4025 OF 2018 988 WRIT PETITION NO.4301 OF 2018
989 WRIT PETITION NO.9233 OF 2018 990 WRIT PETITION NO.2178 OF 2020
991 WRIT PETITION NO.2556 OF 2020 992 WRIT PETITION NO.3021 OF 2020
993 WRIT PETITION NO.3963 OF 2020 994 WRIT PETITION NO.6493 OF 2020
995 WRIT PETITION NO.4107 OF 2021 WITH WP/4398/2021 WITH WP/4399/2021
WITH WP/4397/2021 WITH WP/4396/2021 WITH WP/4392/2021
WITH WP/4394/2021 WITH WP/4393/2021 WITH WP/4395/2021
996 WRIT PETITION NO.2289 OF 2022 997 WRIT PETITION NO.2626 OF 2022
998 WRIT PETITION NO.3905 OF 2022 999 WRIT PETITION NO.3953 OF 2022
1000 WRIT PETITION NO.4342 OF 2022 1001 WRIT PETITION NO.4409 OF 2022
1002 CONT. PETITION NO.388 OF 2017 IN WP/8121/2013
1003 CONT. PETITION NO.42 OF 2018 IN WP/1601/2015
WITH CA/11140/2019 IN RAST/27681/2019
1004 CONT. PETITION NO.878 OF 2018 IN WP/7396/2016
WITH CA/12432/2019 IN CP/878/2018
1005 CONT. PETITION NO.502 OF 2019 IN WP/3285/2018
WITH WP/11655/2019 WITH CA/7631/2020 IN WP/11655/2019
1006 CONT. PETITION NO.79 OF 2020 IN WP/12605/2018
1007 CONT. PETITION NO.299 OF 2020 IN WP/10898/2017
1008 CONT. PETITION NO.102 OF 2021 IN CA/8636/2018
1009 CONT. PETITION NO.639 OF 2021 IN WP/10713/2019
1010 CONT. PETITION NO.707 OF 2021 IN WP/3131/2020
1011 CONT. PETITION NO.10 OF 2022 IN WP/12308/2019
1012 PUBLIC INTEREST LITIGATION NO.117 OF 2017
WITH CA/3303/2020 IN PIL/117/2017
WITH CA/13017/2018 IN PIL/117/2017
WITH CA/14878/2018 IN PIL/117/2017
1013 PUBLIC INTEREST LITIGATION NO.112 OF 2019
1014 WRIT PETITION NO.3537 OF 2014 1015 WRIT PETITION NO.3676 OF 2016
1017 WRIT PETITION NO.7172 OF 2016 1019 WRIT PETITION NO.4707 OF 2018
1020 WRIT PETITION NO.5585 OF 2018 1021 WRIT PETITION NO.7770 OF 2018
1022 WRIT PETITION NO.8391 OF 2018 1023 WRIT PETITION NO.9469 OF 2018
1025 WRIT PETITION NO.13552 OF 2018 1026 WRIT PETITION NO.116 OF 2020
1027 WRIT PETITION NO.1238 OF 2020 1028 WRIT PETITION NO.4023 OF 2020
1029 WRIT PETITION NO.6583 OF 2020 1030 WRIT PETITION NO.7616 OF 2020
1032 WRIT PETITION NO.157 OF 2022 1033 WRIT PETITION NO.176 OF 2022
1034 WRIT PETITION NO.180 OF 2022 1035 WRIT PETITION NO.197 OF 2022
1036 WRIT PETITION NO.679 OF 2022 1037 WRIT PETITION NO.1573 OF 2022
1038 WRIT PETITION NO.1653 OF 2022 1039 WRIT PETITION NO.1712 OF 2022
1040 WRIT PETITION NO.2261 OF 2022 1041 WRIT PETITION NO.2668 OF 2022
1042 WRIT PETITION NO.2672 OF 2022 1043 WRIT PETITION NO.2673 OF 2022
1044 WRIT PETITION NO.2675 OF 2022 1045 WRIT PETITION NO.2683 OF 2022
1047 WRIT PETITION NO.2693 OF 2022 1048 WRIT PETITION NO.2779 OF 2022
1049 WRIT PETITION NO.3090 OF 2022 1050 WRIT PETITION NO.3189 OF 2022
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common order
(3)
1051 WRIT PETITION NO.3593 OF 2022 1052 WRIT PETITION NO.3743 OF 2022
1053 CONT. PETITION NO.93 OF 2013 IN WP/63/2006
WITH CA/3444/2015 IN CP/93/2013
WITH CP/94/2013 IN WP/8184/2005
WITH CA/13647/2021 IN CP/93/2013 WITH CA/13885/2021 IN CP/93/2013
WITH CA/2725/2021 IN CP/93/2013 WITH CA/3445/2015 IN CP/94/2013
WITH CA/2724/2021 IN CP/93/2013
1055 CONT. PETITION NO.776 OF 2017 IN WP/1969/2017
1056 CONT. PETITION NO.560 OF 2018 IN CP/239/2017
1057 CONT. PETITION NO.633 OF 2019 IN WP/2804/2013
1058 CONT. PETITION NO.340 OF 2020 IN WP/1104/2019
WITH CP/341/2020 IN WP/1105/2019
WITH CP/342/2020 IN WP/1110/2019
WITH CP/343/2020 IN WP/1103/2019
1059 CONT. PETITION NO.62 OF 2021 IN WP/10012/2017
1060 CONT. PETITION NO.338 OF 2021 IN WP/8440/2018
1062 CONT. PETITION NO.663 OF 2021 IN WP/13548/2019
1063 CONT. PETITION NO.683 OF 2021 IN WP/6912/2021
1064 CONT. PETITION NO.126 OF 2022 IN WP/3083/2018
1065 PUBLIC INTEREST LITIGATION NO.102 OF 2017
1066 PUBLIC INTEREST LITIGATION NO.98 OF 2018
1067 PUBLIC INTEREST LITIGATION NO.35 OF 2019
...
CORAM : R.D. DHANUKA
AND
S. G. MEHARE, JJ.
DATE : 20th April, 2022 P.C.
1. Due to paucity of time, the matters could not reach.
2. Stand over to 05.07.2022.
3. Interim/ad interim relief, if any granted earlier, to continue till then.
(S. G. MEHARE, J.) (R.D. DHANUKA, J.) amj ::: Uploaded on - 22/04/2022 ::: Downloaded on - 23/04/2022 01:58:34 :::