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Madhya Pradesh High Court

M.P.State Electricity Board vs M.P.Electricity Regulatory ... on 3 March, 2015

                                     MA-1501-2005
      (M.P.STATE ELECTRICITY BOARD Vs M.P.ELECTRICITY REGULATORY
                                      COMMISSION)
03-03-2015
Shri M.Dubey, learned counsel for the appellant.


Shri N.Ashar, learned counsel for the respondents.

I.A.No.2150/2015 an application for substitution of the name of the appellant and for leave to withdraw the appeal.

Considered. Allowed.

Let substitution be carried out during the course of the day.

I.A.No.2150/2015 stands disposed of.

Appeal is allowed to be withdrawn.

Accordingly, Appeal stands dismissed as withdrawn.

(SANJAY YADAV) JUDGE