Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29B] [Entire Act] State of Rajasthan - Subsection Section 29B(2) in Rajasthan Co-operative Societies Act, 2001 (2)The Board shall consist of a Chairperson and two other members and shall be constituted by the Government, in the manner prescribed.
