Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Uttar Pradesh - Subsection Section 88(1) in U.P. Children Act, 1951 (1)The State Government may, subject to the condition of previous publication make rules for the purpose of carrying into effect the provisions of this Act.
