Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 35 in The Orissa Dangerous Drugs Rules, 1965

35.

The Commissioner may grant an authorisation in writing to any person for the export of any manufactured drug other than prepared opium subject to such conditions, as may be specified in such authorisation.