Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 191(2)] [Section 191] [Entire Act] State of Bihar - Subsection Section 191(2)(ii) in The Bihar Motor Vehicles Rules, 1992 (ii)specifying the public service vehicles, or the class of public service vehicles which shall use the place or which shall not use the place;