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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2)(b) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(b)may constitute committees at different levels consisting of official and non-official members and may issue directions from time to time to them and supervise their work;