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[Cites 0, Cited by 1] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(1) in The Maharashtra Universities Act, 1994

(1)There shall be a Dean for each faculty. He shall be an academic officer of the university concerned with and responsible for implementation of the academic politics approved by the Academic Council in respect of academic development, maintenance of standards of teaching and research and training of teachers within his faculty.