Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Goa - Subsection Section 27(2) in The Goa Excise Duty Act, 1964 (2)Any such officer may arrest any person found in such place whom he has reasons to believe to be guilty of any offence under this Act;[* * *] [Proviso of sub-section (2) omitted by Amendment Act 9 of 1981.]
