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Union of India - Section

Section 2 in The Indian Wireless Telegraphy (Commercial Radio Operator's Certificate Proficiency And Licence To Operate Global Maritime Distress And Safety System) Rules, 1994

2. Definitions.

- Unless the context otherwise requires, in these rules
(a)"Conviction" means the convention of the International Telecommunication Union.
(b)"Radio telegraphy" includes Radio telephony.