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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(6)(ii) in The Punjab Bovine Breeding Act, 2016

(ii)conforms to breed characteristics of the permitted breeds only as may be specified in the breeding policy and meets the minimum standards for various traits in terms of quantity and quality as may be specified by the Authority or the Government of India and as modified and notified from time to time;