Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(c) in Tamil Nadu Nambudri Act, 1932 (c)"karnavan" means the oldest male member of an illom on whom the right to management of its properties vest or, in the absence of a male member, the senior female member.
