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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 6 in The Insecticides Act, 1968

6.

Other Committees.-TheBoard may appoint such Committees as it deems fit and may appoint to them persons who are not members of the Board, to exercise such powers and perform such duties as may, subject to such conditions, if any, as the Board may impose, be delegated to them by the Board.