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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2) in The West Bengal Electricity Regulatory Commission (Fees) Regulations, 2007

(2)Power to dispense with the requirement of these regulations. - The Commission may, at its discretion, dispense with the requirements of any of these regulations in specific cases including reduction of fees.