(2)For the purpose of assisting it in the performance of its functions under sub-section (1), the Election Commission shall associate with itself as associate members,-(a)the sitting member of the House of the People referred to in section 9; and(b)such six of the members of the Legislative Assembly of the existing Union territory of Mizoram as the Speaker thereof may nominate:Provided that none of the associate members shall have a right to vote or to sign any decision of the Election Commission.
