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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(1)(xi) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(xi)to make, amend or repeal the Ordinances and Statutes and make such recommendations to the Chancellor as it thinks fit;