Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 35 in Punjab General Sales Tax Rules, 1949 35. Maintenance of details of cases instituted under rule 33 :- Every Assessing Authority shall maintain a register in Form ST-XV in which he shall enter the details of each case instituted under rule 33.
