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[Cites 0, Cited by 0] [Section 76C(3)] [Section 76C] [Entire Act]

State of Goa - Subsection

Section 76C(3)(a) in The Goa, Daman and Diu Public Health Act, 1985

(a)any pool, ditch tank, well, pond, quarry hole, drain water-course or any collection of water or