Section 4 in Nagaland Registration of Births and Deaths Rules, 1972
4. Submission of report under Section 4(4).
- The report under sub-section (4) of Section 4 shall be prepared in Form No. 1 and shall be submitted along with the statistical report referred to in sub-section (2) of Section 19, to the State Government by the Chief Registrar every year by the 31st July of the year following the year to which the report relates.
