Gujarat High Court
Manager, Ipcl (Old Name) Now Reliance ... vs Mohammadsharif Nazumia Rathod on 11 February, 2021
Author: Nirzar S. Desai
Bench: Nirzar S. Desai
C/SCA/13293/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13293 of 2020
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MANAGER, IPCL (OLD NAME) NOW RELIANCE INDUSTRIES LTD.
Versus
MOHAMMADSHARIF NAZUMIA RATHOD
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Appearance:
NANAVATI ASSOCIATES(1375) for the Petitioner(s) No. 1,2
MR SUBRAMANIAM IYER(2104) for the Respondent(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 2
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CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI
Date : 11/02/2021
ORAL ORDER
Upon a request made on behalf of Mr. Subramaniam Iyer, learned advocate for respondent no.1, stand over to 23/02/2021.
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