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Gujarat High Court

Manager, Ipcl (Old Name) Now Reliance ... vs Mohammadsharif Nazumia Rathod on 11 February, 2021

Author: Nirzar S. Desai

Bench: Nirzar S. Desai

          C/SCA/13293/2020                                    ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CIVIL APPLICATION NO. 13293 of 2020

==========================================================
      MANAGER, IPCL (OLD NAME) NOW RELIANCE INDUSTRIES LTD.
                              Versus
                MOHAMMADSHARIF NAZUMIA RATHOD
==========================================================
Appearance:
NANAVATI ASSOCIATES(1375) for the Petitioner(s) No. 1,2
MR SUBRAMANIAM IYER(2104) for the Respondent(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 2
==========================================================

 CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                             Date : 11/02/2021

                              ORAL ORDER

Upon a request made on behalf of Mr. Subramaniam Iyer, learned advocate for respondent no.1, stand over to 23/02/2021.

(NIRZAR S. DESAI,J) ila Page 1 of 1 Downloaded on : Sat Feb 13 06:35:05 IST 2021