Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 226 in Bihar Chaukidari Manual 226. All papers shall, as far as possible, be kept Union by Union, so that each file shall contain a record of the incidents appertaining to that Union.Inspection
